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Asha Kumari W/O Hemant Kumar vs State Of U.P. Thru Secy. Local ...
2015 Latest Caselaw 5413 ALL

Citation : 2015 Latest Caselaw 5413 ALL
Judgement Date : 14 December, 2015

Allahabad High Court
Asha Kumari W/O Hemant Kumar vs State Of U.P. Thru Secy. Local ... on 14 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2942 of 2009
 

 
Petitioner :- Asha Kumari W/O Hemant Kumar
 
Respondent :- State Of U.P. Thru Secy. Local Bodies & Others
 
Counsel for Petitioner :- Kapil Muni Dubey,Dhirendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.,R.D. Shahi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice both ways i.e. through registered post as well as by issuing dasti summons to the Counsel for the petitioner returnable at an early date.

List in the  last week  of January, 2016.

Order Date :- 14.12.2015

MH/-

 

 

 
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