Surendra Kumar Dubey vs State Of U.P.Through ...
2015 Latest Caselaw 5412 ALL

Citation : 2015 Latest Caselaw 5412 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Surendra Kumar Dubey vs State Of U.P.Through ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2288 of 2000
 

 
Petitioner :- Surendra Kumar Dubey
 
Respondent :- State Of U.P.Through Secy.Education And 3 Ors.
 
Counsel for Petitioner :- H.G.S.Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice both ways i.e. through registered post as well as by issuing dasti summons to the Counsel for the petitioner returnable at an early date.

List in the last week of January, 2016.

Order Date :- 14.12.2015

MH/-

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