Jagdish Singh Yadav vs M.D., U.P.State Road Transport ...
2015 Latest Caselaw 5410 ALL

Citation : 2015 Latest Caselaw 5410 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Jagdish Singh Yadav vs M.D., U.P.State Road Transport ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6176 of 2007
 

 
Petitioner :- Jagdish Singh Yadav
 
Respondent :- M.D., U.P.State Road Transport Corporation & 2 Ors.
 
Counsel for Petitioner :- Balram Yadav
 
Counsel for Respondent :- Prabhakar Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Chandrashekhar Pandey, Advocate prays for a week's time to seek instruction.

List this case on 22.12.2015.

When the case is listed next, name of Sri Chandrashekhar Pandey be also shown as Counsel for the respondent.

Order Date :- 14.12.2015

MH/-

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