Anil Kumar vs State Of U.P.Thr. Secy Irrigation ...
2015 Latest Caselaw 5409 ALL

Citation : 2015 Latest Caselaw 5409 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Anil Kumar vs State Of U.P.Thr. Secy Irrigation ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3125 of 2007
 

 
Petitioner :- Anil Kumar
 
Respondent :- State Of U.P.Thr. Secy Irrigation And 4 Ors
 
Counsel for Petitioner :- Sanjeev Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing.

Order Date :- 14.12.2015

MH/-

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