Tula Ram Yadav And Another ... vs State Of U.P. Thorugh The ...
2015 Latest Caselaw 5408 ALL

Citation : 2015 Latest Caselaw 5408 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Tula Ram Yadav And Another ... vs State Of U.P. Thorugh The ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6074 of 2010
 

 
Petitioner :- Tula Ram Yadav And Another [Objection Filed]
 
Respondent :- State Of U.P. Thorugh The Principal Secy.Dept.Of Forest Lko.
 
Counsel for Petitioner :- Sanjeev Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing.

Order Date :- 14.12.2015

MH/-

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