Sadhan Samiti Sachiv Parishad And ... vs State Of U.P.Through Secy Co ...
2015 Latest Caselaw 5407 ALL

Citation : 2015 Latest Caselaw 5407 ALL
Judgement Date : 14 December, 2015

Allahabad High Court

Sadhan Samiti Sachiv Parishad And ... vs State Of U.P.Through Secy Co ... on 14 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5427 of 2003
 

 
Petitioner :- Sadhan Samiti Sachiv Parishad And 2 Ors
 
Respondent :- State Of U.P.Through Secy Co Operative And 3 4 Ors.
 
Counsel for Petitioner :- Sunil Sharma
 
Counsel for Respondent :- C.S.C.,I.P. Singh,V.K.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that parties have exchanged the pleadings and the case is ripe for hearing.

Accordingly, list this case on its turn for hearing peremptorily.

Order Date :- 14.12.2015

MH/-

Download the LatestLaws.com Mobile App