Anoop Sahani And 7 Others vs State Of U.P. And 2 Others
2015 Latest Caselaw 5400 ALL

Citation : 2015 Latest Caselaw 5400 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Anoop Sahani And 7 Others vs State Of U.P. And 2 Others on 11 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6335 of 2015
 

 
Petitioner :- Anoop Sahani And 7 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Gautam,M. Shamim
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over for the day on the illness slip of Shri M. Shamim, learned counsel for the petitioners.

List this matter in the next cause list.

Order Date :- 11.12.2015

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