Mohd. Danish And Another vs State Of U.P. Thru Home Secy. And 2 ...
2015 Latest Caselaw 5398 ALL

Citation : 2015 Latest Caselaw 5398 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Mohd. Danish And Another vs State Of U.P. Thru Home Secy. And 2 ... on 11 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5524 of 2015
 

 
Petitioner :- Mohd. Danish And Another
 
Respondent :- State Of U.P. Thru Home Secy. And 2 Others
 
Counsel for Petitioner :- F.A. Alvi,Istiyak Khan
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over for the day on the illness slip of Shri Istiyak Khan, learned counsel for the petitioners.

List this matter in the next cause list.

Order Date :- 11.12.2015

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