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Smt. Khelana Thru Her Husband ... vs State Of U.P.Thru Secy.Home Civil ...
2015 Latest Caselaw 5396 ALL

Citation : 2015 Latest Caselaw 5396 ALL
Judgement Date : 11 December, 2015

Allahabad High Court
Smt. Khelana Thru Her Husband ... vs State Of U.P.Thru Secy.Home Civil ... on 11 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 396 of 2015
 

 
Petitioner :- Smt. Khelana Thru Her Husband Jadunath
 
Respondent :- State Of U.P.Thru Secy.Home Civil Sectt.Lko.And Ors.
 
Counsel for Petitioner :- Arjun Singh Somvanshi,Prem Prakash Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned A.G.A. Put up on 6.1.2016 as fresh case.

In the meantime learned may seek instruction in this matter.

Order Date :- 11.12.2015

A.

 

 

 
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