Shambhu Nishad vs State Of U.P. & Another
2015 Latest Caselaw 5394 ALL

Citation : 2015 Latest Caselaw 5394 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Shambhu Nishad vs State Of U.P. & Another on 11 December, 2015

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 21817 of 2015
 

 
Applicant :- Shambhu Nishad
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- D.K. Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Om Prakash-VII,J.

Despite service upon the O.P. no. 2 no one is present on behalf of the O.P. no. 2.

List this matter on 9.3.2016, in the heading of the final hearing.

Interim order if any is extended till the next date of listing.

Order Date :- 11.12.2015

Ishan

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