Lallu vs State Of U.P.
2015 Latest Caselaw 5393 ALL

Citation : 2015 Latest Caselaw 5393 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Lallu vs State Of U.P. on 11 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10128 of 2015
 

 
Applicant :- Lallu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajbaksh Singh
 
Counsel for Opposite Party :- Govt. Advocate,Ram Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Ram Singh, learned counsel for the complainant has sent illness slip while learned counsel for the applicant as well as learned A.G.A are present.

List peremptorily in the next cause list.

Order Date :- 11.12.2015

Download the LatestLaws.com Mobile App