Mahavir Singh And 4 Ors vs State Of U.P. And 2 Others
2015 Latest Caselaw 5392 ALL

Citation : 2015 Latest Caselaw 5392 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Mahavir Singh And 4 Ors vs State Of U.P. And 2 Others on 11 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5834 of 2015
 

 
Petitioner :- Mahavir Singh And 4 Ors
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Lav Srivastava,V.P. Srivastava,Vishal Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit filed today in the Court by learned counsel for the petitioners is taken on record.

Learned A.G.A. prays for and is allowed two weeks time to file counter affidavit to the writ petition as well as to the supplementary affidavit filed today.

List this matter in the week commencing 11.1.2016.

Order Date :- 11.12.2015

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