Smt.Sweta Arya Thru Husband Shyam ... vs Mohd.Amin And Another
2015 Latest Caselaw 5389 ALL

Citation : 2015 Latest Caselaw 5389 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Smt.Sweta Arya Thru Husband Shyam ... vs Mohd.Amin And Another on 11 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 397 of 2015
 

 
Petitioner :- Smt.Sweta Arya Thru Husband Shyam Kumar Tiwari
 
Respondent :- Mohd.Amin And Another
 
Counsel for Petitioner :- Abhay Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has accepted notice on behalf of the opposite party no. 2.

Issue notice to the opposite party no.1 returnable within one week.

List after service of notice upon the opposite party no.1.

Order Date :- 11.12.2015

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