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Thakur Das vs State Of U.P. Thru Secy. And 2 ...
2015 Latest Caselaw 5388 ALL

Citation : 2015 Latest Caselaw 5388 ALL
Judgement Date : 11 December, 2015

Allahabad High Court
Thakur Das vs State Of U.P. Thru Secy. And 2 ... on 11 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6370 of 2015
 

 
Petitioner :- Thakur Das
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Rakesh Kumar Pandey
 
Counsel for Respondent :- Govt.Advocate,Arvind Kumar Tiwari
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over for the day on the illness slip of Shri Rakesh Kumar Pandey, learned counsel for the petitioner.

List this matter in the next cause list.

Order Date :- 11.12.2015

RU

 

 

 
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