Sunil And Another vs State Of U.P.
2015 Latest Caselaw 5386 ALL

Citation : 2015 Latest Caselaw 5386 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Sunil And Another vs State Of U.P. on 11 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 498 of 2010
 

 
Appellant :- Sunil And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manoj Vashisth
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Objections filed to the bail application are taken on record.

Appellants will have two weeks time to file reply.

List in the month of January,, 2016.

Order Date :- 11.12.2015

Ashish Pd.

Download the LatestLaws.com Mobile App