Sadik vs State Of U.P.
2015 Latest Caselaw 5383 ALL

Citation : 2015 Latest Caselaw 5383 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Sadik vs State Of U.P. on 11 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4999 of 2015
 

 
Appellant :- Sadik
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rastrapati Khare,Neeru Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Objections filed to the bail application are taken on record.

Appellant will have four weeks time to file reply.

List in the month of March,, 2016.

Order Date :- 11.12.2015

Ashish Pd.

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