Manveer vs State Of U.P. And Others
2015 Latest Caselaw 5382 ALL

Citation : 2015 Latest Caselaw 5382 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Manveer vs State Of U.P. And Others on 11 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 11894 of 2006
 

 
Petitioner :- Manveer
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.D. Tiwari
 
Counsel for Respondent :- C.S.C.,P.N. Rai
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The writ petition is listed under the heading of Infructuous Cases.

Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.

The writ petition is dismissed as infructuous.

Interim order, if any, stands discharged.

Order Date :- 11.12.2015

Ashish Pd.

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