Prem Bux And 2 Ors. vs State Of U.P.
2015 Latest Caselaw 5380 ALL

Citation : 2015 Latest Caselaw 5380 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Prem Bux And 2 Ors. vs State Of U.P. on 11 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11193 of 2015
 

 
Applicant :- Prem Bux And 2 Ors.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Ashok Mishra, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted three weeks' time to file counter affidavit.

In the meantime learned A.G.A may also file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 11.12.2015

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