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Ram Singh @ Kan Singh vs State Of U.P.
2015 Latest Caselaw 5376 ALL

Citation : 2015 Latest Caselaw 5376 ALL
Judgement Date : 11 December, 2015

Allahabad High Court
Ram Singh @ Kan Singh vs State Of U.P. on 11 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10196 of 2015
 

 
Applicant :- Ram Singh @ Kan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kaushal Kishore Tewari
 
Counsel for Opposite Party :- Govt. Advocate,Jai Pal Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant has filed rejoinder affidavit to the counter affidavit filed on behalf of the complainant be taken on record.

Learned A.G.A prays for and is granted further one week time to file counter affidavit.

List thereafter.

Order Date :- 11.12.2015

A.

 

 

 
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