Sharavan Kumar Tiwari vs Branch Office Manager Magma ...
2015 Latest Caselaw 5373 ALL

Citation : 2015 Latest Caselaw 5373 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Sharavan Kumar Tiwari vs Branch Office Manager Magma ... on 11 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 8982 of 2008
 

 
Petitioner :- Sharavan Kumar Tiwari
 
Respondent :- Branch Office Manager Magma Leasing Ltd. And Another
 
Counsel for Petitioner :- D.K. Singh,R.P. Mishra
 
Counsel for Respondent :- Tarun Varma,Bal Mukund,S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The writ petition is listed under the heading of Infructuous Cases.

Nobody is present on behalf of the writ petitioner even in the revised reading of the cause list.

The writ petition is dismissed as infructuous.

Interim order, if any, stands discharged.

Order Date :- 11.12.2015

Ashish Pd.

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