Shiva @ Shibbo And 3 Others vs State Of U.P. Thru Secy. And 2 ...
2015 Latest Caselaw 5372 ALL

Citation : 2015 Latest Caselaw 5372 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Shiva @ Shibbo And 3 Others vs State Of U.P. Thru Secy. And 2 ... on 11 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5617 of 2015
 

 
Petitioner :- Shiva @ Shibbo And 3 Others
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Rajeev Sisodia,Shashank Kumar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Steps have not been taken by the learned counsel for the petitioners. Learned counsel for the petitioners prays for and is allowed a week's time to take steps for effecting service on respondent no.3. In case the steps are taken by the learned counsel for the petitioners within time stipulated herein above, office shall issue notice to respondent no.3 fixing 12.1.2016.

List this matter on 12.1.2016.

Interim order already granted in favour of the petitioners shall continue till the next date of listing.

Order Date :- 11.12.2015