Nooru @ Noor Mohammad vs State Of U.P.
2015 Latest Caselaw 5371 ALL

Citation : 2015 Latest Caselaw 5371 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Nooru @ Noor Mohammad vs State Of U.P. on 11 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11198 of 2015
 

 
Applicant :- Nooru @ Noor Mohammad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mukesh Kumar Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 20.1.2016.

Order Date :- 11.12.2015

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