Smt. Indu Kala Alias Indralata ... vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 5367 ALL

Citation : 2015 Latest Caselaw 5367 ALL
Judgement Date : 11 December, 2015

Allahabad High Court

Smt. Indu Kala Alias Indralata ... vs State Of U.P. And 3 Ors. on 11 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12557 of 2015
 

 
Petitioner :- Smt. Indu Kala Alias Indralata Singh And Anr.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- R.P. Pandey
 
Counsel for Respondent :- Govt. Advocate,Indra Raj Singh Yadav
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is allowed a week's further time to comply the order dated 2.12.2015 passed by this Court.

List this matter on 18.12.2015.

Order Date :- 11.12.2015

Download the LatestLaws.com Mobile App