Citation : 2015 Latest Caselaw 5365 ALL
Judgement Date : 11 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10110 of 2015 Applicant :- Bhola Opposite Party :- The State Of U.P. Counsel for Applicant :- Ajey Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further two weeks' time to file counter affidavit.
List thereafter.
Order Date :- 11.12.2015
A.
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