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Mohammad Siraj vs State Of U.P.
2015 Latest Caselaw 5361 ALL

Citation : 2015 Latest Caselaw 5361 ALL
Judgement Date : 11 December, 2015

Allahabad High Court
Mohammad Siraj vs State Of U.P. on 11 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10220 of 2015
 

 
Applicant :- Mohammad Siraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajendra Prashad Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Pratap Singh,S.C. Shukla
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 11.12.2015

A.

 

 

 
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