Mohammad Mobeen vs State Of U.P. And 2 Others
2015 Latest Caselaw 5351 ALL

Citation : 2015 Latest Caselaw 5351 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Mohammad Mobeen vs State Of U.P. And 2 Others on 10 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11202 of 2015
 

 
Petitioner :- Mohammad Mobeen
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Mohd. Mustafa Khan,Afshan Shafaut
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is allowed two weeks time to ascertain and inform to this Court as to whether investigation of this case is still pending or not.

List in the week commencing 4.1.2016.

Order Date :- 10.12.2015

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