Ram Lal vs Smt. Gayatri Devi And Ors.
2015 Latest Caselaw 5349 ALL

Citation : 2015 Latest Caselaw 5349 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Ram Lal vs Smt. Gayatri Devi And Ors. on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- S.C.C. REVISION No. - 106 of 2015
 

 
Revisionist :- Ram Lal
 
Opposite Party :- Smt. Gayatri Devi And Ors.
 
Counsel for Revisionist :- Sharad Nandan Ojha
 
Counsel for Opposite Party :- Shashank Shekhar Singh
 

 
Hon'ble Mahendra Dayal,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 10.12.2015

Muk

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