Shadab Husain vs Smt. Anita Vishwakarma & 2 Others
2015 Latest Caselaw 5347 ALL

Citation : 2015 Latest Caselaw 5347 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Shadab Husain vs Smt. Anita Vishwakarma & 2 Others on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 330 of 2013
 

 
Appellant :- Shadab Husain
 
Respondent :- Smt. Anita Vishwakarma & 2 Others
 
Counsel for Appellant :- Mohd. Aslam Khan
 
Counsel for Respondent :- Rajesh Pandey,Brijesh Kr. Saxena,Mukesh Singh
 

 
Hon'ble Mahendra Dayal,J.

The second appeal is already admitted and the record of lower court has also been received.

List in January, 2016.

Order Date :- 10.12.2015

Muk

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