Ram Prakesh vs Smt. Sudha Devi & Others
2015 Latest Caselaw 5346 ALL

Citation : 2015 Latest Caselaw 5346 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Ram Prakesh vs Smt. Sudha Devi & Others on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 353 of 1997
 

 
Appellant :- Ram Prakesh
 
Respondent :- Smt. Sudha Devi & Others
 
Counsel for Appellant :- H.S.Sahai,Anurag Narain
 

 
Hon'ble Mahendra Dayal,J.

The learned counsel for the appellant submits that his amendment application was allowed on 7.10.2015 and the appellant was permitted to carry out the necessary amendment within three weeks but the amendment could not be carried out.

He prays for and is allowed time to carry out the amendment within three working days.

List in February,2016.

Order Date :- 10.12.2015

Muk

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