Saleem vs Alimulla & Others
2015 Latest Caselaw 5344 ALL

Citation : 2015 Latest Caselaw 5344 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Saleem vs Alimulla & Others on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 12 of 1998
 

 
Appellant :- Saleem
 
Respondent :- Alimulla & Others
 
Counsel for Appellant :- S.K. Mehrotra,R.K. Srivastava
 
Counsel for Respondent :- G.K. Pandey
 

 
Hon'ble Mahendra Dayal,J.

As prayed list in January, 2016

Order Date :- 10.12.2015

Muk

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