Rohit Spring ( For Appearance ) vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 5342 ALL

Citation : 2015 Latest Caselaw 5342 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Rohit Spring ( For Appearance ) vs State Of U.P. Through Prin. Secy. ... on 10 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3422 of 2015
 

 
Petitioner :- Rohit Spring ( For Appearance )
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L
 
Counsel for Petitioner :- Sameer Kalia,Som Kartik,Srideep Chatterjee
 
Counsel for Respondent :- C.S.C.,Desh Mitra Anand
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed at the Bar that the matter is being heard by Court No.10 and for the assistance of the Court, the joint Director of Education was called to assist the Court.

As prayed, let the case be listed on 22.12.2015. The Officer, who is present today, shall again appear alongwith record.

Order Date :- 10.12.2015

MH/-

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