Amrit Lal & Anr. S/O Bhagirathi vs Dujai S/O Lochai & Anr.
2015 Latest Caselaw 5341 ALL

Citation : 2015 Latest Caselaw 5341 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Amrit Lal & Anr. S/O Bhagirathi vs Dujai S/O Lochai & Anr. on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 54 of 2009
 

 
Appellant :- Amrit Lal & Anr. S/O Bhagirathi
 
Respondent :- Dujai S/O Lochai & Anr.
 
Counsel for Appellant :- Rajendra Prasad Tripathi,R.S. Tripathi,Salik Ram Tiwari
 
Counsel for Respondent :- Dev Kumar Tripathi
 

 
Hon'ble Mahendra Dayal,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 10.12.2015

Muk

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