Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kailash Nath Shukla And 8 Ors. vs Ram Narain Yadav And 5 Ors.
2015 Latest Caselaw 5340 ALL

Citation : 2015 Latest Caselaw 5340 ALL
Judgement Date : 10 December, 2015

Allahabad High Court
Kailash Nath Shukla And 8 Ors. vs Ram Narain Yadav And 5 Ors. on 10 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 390 of 2007
 

 
Appellant :- Kailash Nath Shukla And 8 Ors.
 
Respondent :- Ram Narain Yadav And 5 Ors.
 
Counsel for Appellant :- J.P.Mathur
 
Counsel for Respondent :- B.K.Saxena,Ankit Srivastava,Brijesh Kumar Saxena,Ritesh Srivastava
 

 
Hon'ble Mahendra Dayal,J.

As prayed list in January, 2016.

Order Date :- 10.12.2015

Muk

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter