Rajan Pandey vs State Of U.P. And Another
2015 Latest Caselaw 5338 ALL

Citation : 2015 Latest Caselaw 5338 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Rajan Pandey vs State Of U.P. And Another on 10 December, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- APPLICATION U/S 482 No. - 34378 of 2015
 

 
Applicant :- Rajan Pandey
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Crl. Misc. Correction Application no. 414970 of 2015

Allowed.

Corrections carried out in the original.

Certified copy, if already issued, may be corrected by the office.

Order Date :- 10.12.2015

N.S.Rathour

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