Anupam Maurya Through Its Father vs Secy. Madhyamik Shiksha Parishad ...
2015 Latest Caselaw 5337 ALL

Citation : 2015 Latest Caselaw 5337 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Anupam Maurya Through Its Father vs Secy. Madhyamik Shiksha Parishad ... on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- MISC. SINGLE No. - 3240 of 2008
 

 
Petitioner :- Anupam Maurya Through Its Father
 
Respondent :- Secy. Madhyamik Shiksha Parishad And Ors.
 
Counsel for Petitioner :- Dr.V.K.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahendra Dayal,J.

List before appropriate Court along with the record of Writ Petition No. 2751(M/S) of 2008.

Order Date :- 10.12.2015

Muk

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