Jeevan Lal vs Jagdish Prasad
2015 Latest Caselaw 5332 ALL

Citation : 2015 Latest Caselaw 5332 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Jeevan Lal vs Jagdish Prasad on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 76 of 2015
 

 
Appellant :- Jeevan Lal
 
Respondent :- Jagdish Prasad
 
Counsel for Appellant :- Sangeeta Jaiswal,Shailesh Kumar Pathak
 
Counsel for Respondent :- R.C.Rastogi
 

 
Hon'ble Mahendra Dayal,J.

No one appears on behalf of the parties in the revised list.

List in February, 2016.

Order Date :- 10.12.2015

Muk

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