Pawan Kumar Srivastava vs Sushila Devi
2015 Latest Caselaw 5331 ALL

Citation : 2015 Latest Caselaw 5331 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Pawan Kumar Srivastava vs Sushila Devi on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 94 of 1997
 

 
Appellant :- Pawan Kumar Srivastava
 
Respondent :- Sushila Devi
 
Counsel for Appellant :- V K Srivastava,J.P. Maurya
 
Counsel for Respondent :- K.P. Singh,Jai Pal Singh
 

 
Hon'ble Mahendra Dayal,J.

As prayed list in January, 2016.

Order Date :- 10.12.2015

Muk

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