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Anas vs State Of U.P. And 2 Ors
2015 Latest Caselaw 5330 ALL

Citation : 2015 Latest Caselaw 5330 ALL
Judgement Date : 10 December, 2015

Allahabad High Court
Anas vs State Of U.P. And 2 Ors on 10 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11490 of 2015
 

 
Petitioner :- Anas
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- J.H. Khan,Gulrez Khan,Sri W.H. Khan
 
Counsel for Respondent :- Govt. Advocate,Avanish Mishra
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned counsel for the petitioner submitted that the parties are making efforts for compromising the matter outside the court, therefore, they are require some time.

List this matter  in week commencing 11.1.2016.

Order Date :- 10.12.2015

RU

 

 

 
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