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Surya Prasad vs Durgesh Kumar
2015 Latest Caselaw 5328 ALL

Citation : 2015 Latest Caselaw 5328 ALL
Judgement Date : 10 December, 2015

Allahabad High Court
Surya Prasad vs Durgesh Kumar on 10 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 265 of 2008
 

 
Appellant :- Surya Prasad
 
Respondent :- Durgesh Kumar
 
Counsel for Appellant :- Umesh Chadndra Pandey
 
Counsel for Respondent :- Aditya Narayan,Mayank Pandey,P.N.Singh Kaushik,Umesh Chandra Pandey
 

 
Hon'ble Mahendra Dayal,J.

As prayed list in January, 2016.

Order Date :- 10.12.2015

Muk

 

 

 
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