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Rakesh Yadav vs State Of U.P.
2015 Latest Caselaw 5327 ALL

Citation : 2015 Latest Caselaw 5327 ALL
Judgement Date : 10 December, 2015

Allahabad High Court
Rakesh Yadav vs State Of U.P. on 10 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Case :- BAIL No. - 1105 of 2015
 

 
Applicant :- Rakesh Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Mishra,Narendra Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Satish Sharma
 

 
Hon'ble Bachchoo Lal,J.

List with previous papers before the appropriate bench.

Order Date :- 10.12.2015

A.

 

 

 
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