Ram Milan Pandey vs Sub Divisional Magistrate/ ...
2015 Latest Caselaw 5326 ALL

Citation : 2015 Latest Caselaw 5326 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Ram Milan Pandey vs Sub Divisional Magistrate/ ... on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 95 of 2015
 

 
Appellant :- Ram Milan Pandey
 
Respondent :- Sub Divisional Magistrate/ S.D.M.Lambhuwa Sultanpur & Anr.
 
Counsel for Appellant :- Virendra Kumar Shukla
 

 
Hon'ble Mahendra Dayal,J.

No one appears on behalf of the parties in the revised list.

List in February, 2016.

Order Date :- 10.12.2015

Muk

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