Ram Deen Singh & Another vs Swami Deen Major
2015 Latest Caselaw 5325 ALL

Citation : 2015 Latest Caselaw 5325 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Ram Deen Singh & Another vs Swami Deen Major on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 33 of 1996
 

 
Appellant :- Ram Deen Singh & Another
 
Respondent :- Swami Deen Major
 
Counsel for Appellant :- D.K.Pandey,P.S. Yadav,Rajendra Singh Chauhan
 
Counsel for Respondent :- S.N.Bhattacharya,K.K.Srivastava,S.C.Tiwari,Vimal Kumar Srivastava
 

 
Hon'ble Mahendra Dayal,J.

As prayed by the learned counsel for the appellant list in January, 2016.

Order Date :- 10.12.2015

Muk

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