Smt. Munni Devi vs State Of U.P. And 3 Others
2015 Latest Caselaw 5324 ALL

Citation : 2015 Latest Caselaw 5324 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Smt. Munni Devi vs State Of U.P. And 3 Others on 10 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 25763 of 2015
 

 
Petitioner :- Smt. Munni Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajendra Singh
 
Counsel for Respondent :- G.A.,Pranjal Mehrotra
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned counsel for respondent no.4 prays for and is allowed two weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 11.1.2016.

Order Date :- 10.12.2015

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