Dr. Sudhir Kumar Mishra ... vs University Of Lucknow, Thru. Its ...
2015 Latest Caselaw 5323 ALL

Citation : 2015 Latest Caselaw 5323 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Dr. Sudhir Kumar Mishra ... vs University Of Lucknow, Thru. Its ... on 10 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7843 of 2009
 

 
Petitioner :- Dr. Sudhir Kumar Mishra [Objection Filed]
 
Respondent :- University Of Lucknow, Thru. Its Registrar, & Others
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- U.N.Mishra,Dwijendra Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri S.V.Singh has filed power on behalf of opposite party no.1 and 2 is taken on record.

In compliance of the order dated 27.11.2015, the Registrar of the University is present. Sri S.V.Singh, Advocate has filed reply to the show cause notice as also the short counter affidavit on behalf of opposite party no.1 and 2, both the affidavits are taken on record. As prayed two weeks' time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 10.12.2015

MH/-

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