Citation : 2015 Latest Caselaw 5321 ALL
Judgement Date : 10 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9421 of 2015 Applicant :- Azmat Ali @ Afzaal Opposite Party :- The State Of U.P. Counsel for Applicant :- Vimal Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted two weeks' further time to file rejoinder affidavit.
List thereafter.
Order Date :- 10.12.2015
A.
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