Smt. Soni @ Pratibha And 2 Others vs State Of U.P. Thru Secy. And 4 ...
2015 Latest Caselaw 5320 ALL

Citation : 2015 Latest Caselaw 5320 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Smt. Soni @ Pratibha And 2 Others vs State Of U.P. Thru Secy. And 4 ... on 10 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 62914 of 2015
 

 
Petitioner :- Smt. Soni @ Pratibha And 2 Others
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Hardev Prajapati,Nasim Uddin
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Case called out. None appears for the petitioners.

Learned A.G.A. prays for and is allowed a week's further time to ensure that the corpus Smt. Soni @ Pratibha petitioner no.1 is produced by respondent no.4 before this Court on the next date fixed.

List on 17.1.2016.

Let a copy of this order be given to the learned A.G.A. within 24 four hours for necessary compliance.

Order Date :- 10.12.2015

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