Sherwood College Of Pharmacy ... vs State Of U.P. Through Secy. Deptt. ...
2015 Latest Caselaw 5319 ALL

Citation : 2015 Latest Caselaw 5319 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Sherwood College Of Pharmacy ... vs State Of U.P. Through Secy. Deptt. ... on 10 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 3307 of 2015
 

 
Petitioner :- Sherwood College Of Pharmacy Through Director Faizabad Road
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Technical Edu. Lko. &
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,I H Farooque,Lalit Shukla,Shailesh Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for clarification of the order dated 6.11.2015 passed by Hon'ble Rajan Roy,J.

List before the court concerned in the next cause list.

Order Date :- 10.12.2015

MH/-

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