Zafarul Hasan vs Smt. Zurabul Nisha Alias Zohrabul ...
2015 Latest Caselaw 5317 ALL

Citation : 2015 Latest Caselaw 5317 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Zafarul Hasan vs Smt. Zurabul Nisha Alias Zohrabul ... on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 97 of 2015
 

 
Appellant :- Zafarul Hasan
 
Respondent :- Smt. Zurabul Nisha Alias Zohrabul Nisha And Another
 
Counsel for Appellant :- Praveen Kumar Tripathi
 

 
Hon'ble Mahendra Dayal,J.

In pursuance of order of this Court notices were issued to the respondents.

As per office report notice on respondents no. 1 and 2 are not served.

Learned counsel for the appellant is directed to take fresh steps.

The office shall issue process fixing 3rd week of February, 2016.

List in 3rd week of February, 2016.

Order Date :- 10.12.2015

Muk

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