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Surya Prakash @ Deepu vs State Of U.P. & 6 Others
2015 Latest Caselaw 5316 ALL

Citation : 2015 Latest Caselaw 5316 ALL
Judgement Date : 10 December, 2015

Allahabad High Court
Surya Prakash @ Deepu vs State Of U.P. & 6 Others on 10 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28268 of 2015
 

 
Petitioner :- Surya Prakash @ Deepu
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Som Prakash Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed, list in the next cause list.

Order Date :- 10.12.2015

RU

 

 

 
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