Kedar Nath Shukla vs Tung Nath And Another
2015 Latest Caselaw 5314 ALL

Citation : 2015 Latest Caselaw 5314 ALL
Judgement Date : 10 December, 2015

Allahabad High Court

Kedar Nath Shukla vs Tung Nath And Another on 10 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 113 of 2015
 

 
Appellant :- Kedar Nath Shukla
 
Respondent :- Tung Nath And Another
 
Counsel for Appellant :- Neelesh Kumar,Dileep Kumar
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Shri Neelesh Kumar.

List in February, 2016.

Order Date :- 10.12.2015

Muk

Download the LatestLaws.com Mobile App